Faith, belief and Religion cannot affect Right to choose life partner: Delhi High Court Ridhi 8 months ago Tweet Right to choose life partner cannot be affected by matters of faith, belief, and religion: Delhi High CourtSeptember 20, 2023Case Briefs[Inter-religion Live-in relationship] Parents cannot interfere in right to freedom of choosing a partner: Allahabad High CourtSeptember 12, 2023Case Briefs[Palani Temple dispute] Non-Hindus cannot be allowed inside temple without written undertaking: Madras HC issues directionsJanuary 31, 2024Case Briefs