Faith, belief and Religion cannot affect Right to choose life partner: Delhi High Court Ridhi 3 years ago Click to share on Facebook (Opens in new window) Facebook Click to share on X (Opens in new window) X Click to share on LinkedIn (Opens in new window) LinkedIn Click to share on WhatsApp (Opens in new window) WhatsApp Click to share on Telegram (Opens in new window) Telegram More Click to print (Opens in new window) Print Click to email a link to a friend (Opens in new window) Email Click to share on Reddit (Opens in new window) Reddit Right to choose life partner cannot be affected by matters of faith, belief, and religion: Delhi High CourtDateSeptember 20, 2023In relation toCase BriefsAll HC | Right to choose partner irrespective of caste, creed, religion is integral part of right to life and personal liberty under Article 21DateNovember 24, 2020In relation toCase BriefsQuestions of faith have no bearing on individuals’ freedom to choose a life partner; Delhi High Court rejects bail for mother and grandmotherDateOctober 27, 2022In relation toCase Briefs