Kerala High Court
The President has appointed Shri Justice Ashish Jitendra Desai, Judge, Gujarat High Court, as the Chief Justice of the Kerala High Court with effect from the date he assumes charge of his office.
Gujarat High Court
The President has appointed Smt. Justice Sunita Agarwal, Judge of the Allahabad High Court, as the Chief Justice of the Gujarat High Court, with effect from the date she assumes charge of her office.
Orissa High Court
The President has appointed Shri Justice Subhasis Talapatra, Judge of the Orissa High Court, to be Chief Justice of the Orissa High Court, with effect from the date he assumes charge of the office consequent upon superannuation of Dr. Justice S. Muralidhar present Chief Justice of the High Court of Orissa on 07.08.2023.
Telangana High Court
The President has appointed Shri Justice Alok Aradhe, Judge of the Karnataka High Court, to be Chief Justice of the Telangana High Court, with effect from the date he assumes charge of his office.