Kerala High Court bats for safe sex education in schools and colleges Bhumika Indulia 3 years ago Click to share on Facebook (Opens in new window) Facebook Click to share on X (Opens in new window) X Click to share on LinkedIn (Opens in new window) LinkedIn Click to share on WhatsApp (Opens in new window) WhatsApp Click to share on Telegram (Opens in new window) Telegram More Click to print (Opens in new window) Print Click to email a link to a friend (Opens in new window) Email Click to share on Reddit (Opens in new window) Reddit [Minor impregnated by her own brother] Kerala High Court bats for ‘safe sex education’ in schools and collegesDateJune 26, 2023In relation toCase BriefsSupreme Court stays Kerala HC order directing a woman in same-sex relationship to undergo counsellingDateFebruary 8, 2023In relation toCase BriefsIn absence of special category, transgenders should be allowed to participate in their self-perceived gender category; Kerala HC upholds transgenders’ right to equal participation in SportsDateAugust 1, 2022In relation toCase Briefs