Doctor stabbed to death: Know what the High Court said on Kerala doctor killed by accused Bhumika Indulia 3 years ago Click to share on Facebook (Opens in new window) Facebook Click to share on X (Opens in new window) X Click to share on LinkedIn (Opens in new window) LinkedIn Click to share on WhatsApp (Opens in new window) WhatsApp Click to share on Telegram (Opens in new window) Telegram More Click to print (Opens in new window) Print Click to email a link to a friend (Opens in new window) Email Click to share on Reddit (Opens in new window) Reddit Gujarat HC Orders probe against Doctor accused of Issuing Fake Medical Certificates to Prisoners seeking BailDateJune 1, 2023In relation toCase BriefsCharges of medical negligence against doctor whose patient died due to infection after appendix operation, dismissedDateSeptember 8, 2015In relation toTribunals/Commissions/Regulatory BodiesCalcutta High Court directs CBI Probe into Rape and Murder Case of Junior Doctor of RG Kar Medical CollegeDateAugust 13, 2024In relation toHot Off The Press