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XII ILNU ANTITRUST MOOT & CONFERENCE [FEB 24-26, 2023; Prize Worth Rs. 2.5 Lakhs + and Internship Opportunity with LKS] REGISTER by JAN 20

The XII Edition of ILNU Anti-Trust Moot & Conference, 2023 will be hosted and organised by ILNU, in association with Competition Commission of India as “Title Partner”, The Associated Chambers of Commerce and Industry of India as “Associate Partner”, Lakshmikumaran & Sridharan as “Star Partner”, Anant Law as “Strategic Alliance”. Further it is organised in collaboration with “FTI CONSULTING and Compass Lexecon”, SCC Online and Eastern Book Company as “Media Partner”, Bettering Results as “Associate Knowledge Partner”, Enhelion as “Associate Knowledge Partner”, Legally Flawless as “Associate Knowledge Partner”, Lawctopus Academy as “Associate Knowledge Partner” and Lawctopus as “Media Partner”.

About ILNU

ILNU is a globally recognised institute of academic excellence and has been ranked among the top law schools in India. Further, it was awarded the highest grade i.e., A+ by the National Assessment and Accreditation Council (NAAC). ILNU has professional and academic arrangements internationally with several Universities, Institutes as well as Professionals. Resource rich campus is one of the many wonderful things that ILNU has to offer. This includes smart classrooms, moot court hall, technologically advanced classes etc. The Motto of ILNU explains how to lead a life away from ignorance, towards knowledge- as the only remedy from darkness is light, the only remedy from ignorance is knowledge.

ABOUT IAMC, 2023

The ILNU Antitrust Moot is one of such flagship mooting events in the nation, which demands students to showcase their excellence on various parameters. It centres itself around the interactions of economic and legal nuances of competition law, the importance of which can be hardly overemphasized. With the exuberant experience and excellence of the past 11 years at hand, we are pleased to announce this competition in association with the Competition Commission of India, ASSOCHAM, Lakshmikumaran & Sridharan, FTI Consulting & Compass Lexecon, SCC Online, EBC, Bettering Results, Enhelion, Lawctopus, Legally Flawless and Live Law. The XII ILNU Antitrust Moot, 2023 will be held from February 24-26, 2023, on campus.

The committee is also planning to host a Pre-Moot Conference on the contemporary nuances of antitrust laws. The ILNU Antitrust Conference will be conducted on 24th February 2023 in Ahmedabad, Gujarat. The purpose of the ILNU Antitrust Conference is to organize a discourse on peculiar and niche aspects of Competition Law. The Conference is also done in association with all the aforementioned partners and has confirmed panelists from tier-1 firms like LKS, FTI Consulting, JSA, Chandok and Mahajan, NDA, DSK Legal etc.

Eligibility

  1. Students enrolled in Bachelor or Master Programs are eligible to participate in the Competition. Additionally, Students being on exchange in another country are eligible to participate under the host university.

  2. A recognized institution shall be entitled to send only one team to the competition, whether from the Undergraduate Law course.

  3. Each team should participate after obtaining the requisite permission of Moot Court Committee/Head of Institute /Dean/Faculty Coordinators.

Registration

  1. Interested teams are required to register for the Competition by filling the registration form. The link to the form is here.

  2. While filling the Registration Form, the teams must choose a primary contact person, alternatively called a ‘Point of Contact' (“POC”). All communications concerning the Competition will be sent by an e-mail to the nominated contact person.

  3. Prior payment of Registration Fees is required in order to fill the Registration Form. The last date for completion of all the registration formalities is before 20th January 2023 (11:59 P.M. IST).

Registration Fee

  1. The Registration Fee for the XII ILNU Antitrust Moot, 2023 is: Rs. 7000 (Rs. 3000 + Rs. 4000). All the teams must pay Rs. 3000 for the memorial qualification round during the final registration and the teams which qualify beyond memorial qualification rounds have to pay additional Rs. 4000 which shall include the fees of the conference fees for all the team members and accommodation cost for 3 Nights and 4 Days i.e. from 23rd February to 26th February.

  2. No additional payment at any stage shall be reverted to the teams. Further, no refund shall be granted at any cost.

  3. The registration fee for the Competition is to be paid online. The account details are as follows:

Account Name: NIRMA INSTITUTE OF LAW STUDENT ACTIVITIES ASSOCIATION

Account Number: 09720180220

IFSC Code: KCCB0NRM097

Account Type: Current Account

Branch: Nirma University

Awards

  1. Winners: Cash Prize of INR 50,000/-, Internship Opportunity at Lakshmikumaran & Sridharan, Free access to self-paced Competition Law Certificate Course by Bettering Results, One Free Master Course by Enhelion, 100% Fee Waiver in of the Courses offered by Lawctopus Law School, Books by Legally Flawless and A Trophy.

  2. Runners-Up: Cash Prize of INR. 30,000/-, Assessment Internship Opportunity with Stipend with Anant Law, Free Subscription to one of the Mentorship Programs by Bettering Results, One Free Certificate Course by Enhelion, 50% Fee Waiver in of the Courses offered by Lawctopus Law School, Books by Legally Flawless and A Trophy.

  3. Best Speaker: Cash Prize of INR 10,000/-, Assessment Internship Opportunity with Stipend with Anant Law, One Free Diploma Course by Enhelion and A Trophy.

  4. Best Memorial (Appellant): Cash Prize of INR 10,000/- and A Trophy.

  5. Best Memorial (Respondent): Cash Prize of INR 10,000/- and A Trophy.

  6. Best Researcher: Cash Prize of INR. 10,000/-, Assessment Internship Opportunity with Stipend with Anant Law, One free diploma course by Enhelion and A Trophy.

Many More Exciting Prizes and Opportunities than shall be announced later.

IMPORTANT DATES

  • Commencement of Registration and release of the Case Study: December 10, 2022

  • Last Date of Seeking Clarifications: January 03, 2022

  • Release of Clarifications: January 07, 2023

  • Last date of Registration: January 20, 2023

  • Submission of Memorial: Electronic Copy: February 5, 2023

  • XII ILNU Moot and Conference, 2023: February 24-26, 2023

important documents

For further details please visit our official Instagram and LinkedIn pages. We'll be happy to address any queries and provide assistance in the process. Please feel free to reach us out on IAMC@nirmauni.ac.in or the following people:

  1. Mr. Aman Kadri, Chairperson at 19bbl010@nirmauni.ac.in | +91 8160775183

  2. Mr. Akshat Kothari, Secretary at 19bbl008@nirmauni.ac.in | +91 7600822970

  3. Mr. Alay Raje, Convener (Collaborations) — 19bbl009@nirmauni.ac.in | +91 8758085553

  4. Mr. Saurabh Gupta, Convener (Registrations) — 19bal102@nirmauni.ac.in | +91 8440088803

  5. Mr. Aryan Sharma, Convener (Logistics & Hospitality) — 19bbl071@nirmauni.ac.in | + 91 6260903962

We look forward to hosting you on our campus!

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