The Indian Law Society, Pune is conducting a Diploma in Human Rights & Laws 2022-23 and is inviting applications from students and graduates.
-
The admissions for Diploma will commence from 1st November 2022. The admissions will remain open till the end of December 2022.
-
Interested students can register themselves and pay the fees. Admission will be confirmed on payment of the fees.
-
Fees:
-
Rs. 13,630/- (Current ILS students) including GST.
-
Rs. 16,225/- (Non-ILS including Ex-students of ILS) including GST.
-
-
Lectures will be conducted Online from 17th January 2023 (tentative).
-
Class Timings and Days: Every Tuesday, Wednesday and Thursday from 5.00 pm to 7.00 pm (Online).
-
Course Co-ordinator: Dr Sita Bhatia (Mob: 9881159569).
-
Eligibility: II, III, IV and V year of B.A.LL.B. or All years of Three Year Law Course (LL.B.) or Graduation in any faculty.
-
Seats: Minimum 20; Maximum 50.
-
Assessment Pattern:
Written Examination
50 marks
Viva-Voce
20 marks
Dissertation
30 marks
Total
100 marks
-
Contact: smita.wadikar@ilslaw.in
-
Click Here for the course contents.