Site icon SCC Times

GD Goenka University | 2nd International Conference on Law and Technology [Abstract Submission by August 25]

School of Law

Academic Partner for the Events of School of Law GD Goenka University

The School of Law GD Goenka University is organising 2nd International Conference on Law and Technology, which deals with the themes related to the contemporary legal issues in this challenging time with a special focus on the “Regulation of Emerging Technologies and Artificial Intelligence in a Globalized Legal Regime: Challenges & Opportunities”. The conference will be organized in Blended/Hybrid mode. If there are any changes, participants would be advised accordingly. The conference provides an opportunity to various stakeholders, like legal practitioners, academicians, activists, members of the civil society and policymakers to deliberate and discuss strategies to re-examine the underlying contemporary legal issues.

Research papers received for inclusion in the conference proceedings shall be subject to the approval of Editorial Committee. All the participants are expected to submit their original, unpublished research work. All research papers shall also be subject to scrutiny of an anti-plagiarism software. Selected research articles containing original, critical, substantive, thorough, and in-depth research work, as adjudge by the Editorial Committee, will be selected for publication in Scopus Indexed Journal/Edited Book with ISBN Number. Special Certificates and other incentives will be provided to the three best research papers.

Important Dates

  • Abstracts Submission: 25th August 2022

  • Abstract Submission Link : https://forms.gle/8cPhtYUcYB6TbZ5M

  • Notification for approved abstracts: 5th September, 2022

  • Complete paper submission along with registration fee: 20th November, 2022

  • Date of Conference: 3rd and 4th December, 2022

For any query contact us at – lawconference@gdgu.org . The Abstract which will be approved by the Editorial and Reviewer Board, will be sent the full paper submission link on or before 5th September 2022. Articles received after the stipulated deadline will not be entertained for participation in the conference.

Registration and Fees:

RegistrationEarly bird (up to 20th November 2022, 11:59 IST).

Teachers and professionals: INR 1,500 (Co-Author/s INR 2000)

Foreign Teachers and Professionals: USD 19 (Co-Author/s USD 22)

Registration Fees for Scholars and Students: INR 1000

Note: Co-authorship is permissible (subject to an upper limit of 2 Co-Authors per submission)

Registration (22nd November 2022 onwards) –

Teachers and professionals: INR 2000 (Co-Author/s INR 2500)

Foreign Teachers and Professionals: USD 25 (Co-Author/s USD 28)

Registration Fees for Scholars and Students: INR 1500

Note: Co-authorship is permissible (subject to an upper limit of 2 Co- Authors per submission)

** In case of Co-authorship, the amount can be paid by either of the authors.

Registration link – https://forms.gle/qJE9JJn9fYfVSTsn9

Upload the proof of payment in the same link.

Contact Details

For Any Clarification, please contact student’s committee

Mr. Amit Raj Agrawal

Assistant Professor, School of Law G D GOENKA UNIVERSITY,

GURUGRAM, SOHNA ROAD, HARYANA

(Member — Organizing Committee)

+91 — 9810683924 (M)

Ms. Priyanka Nair

Assistant Professor, School of Law G D GOENKA UNIVERSITY,

GURUGRAM, SOHNA ROAD, HARYANA

(Member — Organizing Committee)

+91 — 7011131651 (M)

E-mail ID   –   lawconference@gdgu.org

Exit mobile version