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11 Additional Judges appointed at Punjab & Haryana High Court

Punjab and Haryana High Court

Punjab and Haryana High Court

The President appoints following as the Additional Judges of the Punjab and Haryana High Court, in that order of seniority, for a period of two years with effect from the date they assume charge of their respective offices

  1. Ms. Nidhi Gupta;
  2. Sanjay Vashisth;
  3. Tribhuvan Dahiya;
  4. Namit Kumar;
  5. Harkesh Manuja;
  6. Arnan Chaudhary;
  7. Naresh Singh;
  8. Harsh Bunger;
  9. Jagmohan Bansal;
  10. Deepak Manchanda and
  11. Alok Jain.
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