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USLLS’ Lecture Series | Lecture III: Nuances of Supreme Court Litigation: From Procedure to Court Craft by Mr. Raghenth Basant (Advocate, Supreme Court) (June 28, 2022)

The Internship & Placement Cell of the University School of Law and Legal Studies, Guru Gobind Singh Indraprastha University, Delhi is organizing a lecture series on different career opportunities for law students. The series aims to provide students with some exposure to the various avenues that they can pursue as a legal practitioner, with key insights regarding the practicalities of such a career. Through these talks, the Cell hopes to empower students with knowledge gained through years of experience.

The third lecture of the series “Nuances of Supreme Court Litigation: From Procedure to Court Craft” will be taken by Mr. Raghenth Basant, an independent litigator practicing mainly before the Hon’ble Supreme Court, the National Company Law Appellate Tribunal, and the National Consumer Disputes Redressal Commission and an alumnus of NLSIU, Bangalore. Mr. Basant will be speaking on Tuesday, June 28, 2022, at 11:00 AM.

We invite all students and professionals to participate in this interactive session. Interested participants must register on the following link before 11:59 PM, June 27, 2022 to receive the meeting credentials: HERE .

About the Organizers

USLLS has ranked 12th in the National Institutional Ranking Framework’s 2021 Rankings (Law) and is one of the premier law schools located in Delhi. The I&P Cell is a student-cum-faculty initiative of the law school, which seeks to secure internship and placement opportunities for USLLS students and undertakes several activities for facilitating professional development of the students.

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