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USLLS’ Lecture Series | Lecture I: Dispute Resolution Practice in Law Firms by Ms. Divya Chaturvedi, Partner, Khaitan & Co. [June 18, 2022]

The Internship & Placement Cell of the University School of Law and Legal Studies, Guru Gobind Singh Indraprastha University, Delhi is organizing a lecture series on different career opportunities for law students. The series aims to provide students with some exposure to the various avenues that they can pursue as a legal practitioner, with key insights regarding the practicalities of such a career. Through these talks, the Cell hopes to empower students with knowledge gained through years of experience.

The first lecture of the series “Dispute Resolution Practice in Law Firms” will be taken by Ms. Divya Chaturvedi, a Partner at Khaitan & Co. and an alumnus of USLLS. Ms. Chaturvedi will be speaking on Saturday, June 18, 2022, at 11:00 AM.

The session is open to students from all law colleges and participants will be allowed to interact with the speaker. Interested students must register at:

HERE 

About the Organizers

USLLS has ranked 12th in the National Institutional Ranking Framework’s 2021 Rankings (Law) and is one of the premier law schools located in Delhi. The I&P Cell is a student-cum-faculty initiative of the law school, which seeks to secure internship and placement opportunities for USLLS students and undertakes several activities for facilitating professional development of the students.

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