About Centre for IPR, VIPS
The Centre for Intellectual Property Rights was established in the year 2020 in the Vivekananda School of Law and Legal Studies, with the intent of enhancing knowledge and increasing public awareness of the regime of Intellectual Property Rights. The Centre’s mission is to foster academic and policy-oriented discussion on the individual and intersectional domains as well as the emerging challenges in the field of innovation and intellectual property. The growing importance of intangible assets such as intellectual property has ramped up the value of this domain.
About the event
The Centre for Intellectual Property Rights (CIPR), VSLLS, VIPS is organising a Quiz on IPR on the Occassion of World Intellectual Property Day on 26th April 2022.
For payment details and registration, click HERE
Note–
- E-Certificates shall be provided to all the participants.
- Winners of the quiz shall also be given an exciting prize
For further details or queries, feel free to write to us at – cipr.vslls@gmail.com
You can also connect with us on the following social media handles for regular updates:
Facebook- HERE
LinkedIn- HERE
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