Site icon SCC Times

Ukraine v. Russia | ICJ to hold public hearings in allegations of Genocide under Convention on Prevention and Punishment of Crime of Genocide

The International Court of Justice will hold public hearings in the case concerning Allegations of Genocide under the Convention on the Prevention and Punishment of the Crime of Genocide (Ukraine v. Russian Federation) on Monday 7 and Tuesday 8 March 2022, at the Peace Palace in The Hague, the seat of the Court.

The hearings will be devoted to the request for the indication of provisional measures submitted by Ukraine.

In view of the current COVID-19 pandemic, the hearings will be held in a hybrid format. Some members of the Court will attend the oral proceedings in person in the Great Hall of Justice while others will participate remotely by video link. Representatives of the Parties to the case will participate either in person or by video link.


International Court of Justice

[Press Release dt. 1-3-2022]

Exit mobile version