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Latest issue of RMLNLU Law Journal on Communication, Media, Entertainment and Technology [Vol. 8, 2021] is out now!

Table of Contents


Editorial………………………………………………………………………………… IX

Advertising in the Era of Social Media Influencers:
A Socio-Legal Analysis of the Indian Digital Landscape

Farah Hayat…………………………………………………………………….. 1

Evaluating Privacy Violations of Facial Recognition Technology in the Backdrop of OECD Privacy Principles

Prerna Sengupta and Riddhi Bang………………………………………….. 22

Privacy, National Security, And Government Interests: The Many Facets of End-to-End Encryption in India

Aditi Singh and Ujjwal Agarwal…………………………………………….. 46

The Crime of Being Obscenely Private on the Internet: Section 67 and 67A of the IT Act, 2000

Mani Munjal and Anuj Nakade……………………………………………… 64

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