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COVID-19 vaccines imported into India exempted from custom duty

The Ministry of Finance has exempted the covid vaccines, when imported into India, from the whole of the duty of customs leviable vide notification dated the September 29th, 2021.

This notification shall come into force on October 1st, 2021 and remain in force up to and inclusive of the 31st December, 2021.

 


*Tanvi Singh, Editorial Assistant has reported this brief.

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