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Factoring Regulation (Amendment) Act, 2021 comes into force on August 23, 2021

The Ministry of Law and Justice has appointed the 23rd day of August, 2021, as the date on which the provisions of the Factoring Regulation (Amendment) Act, 2021 shall come into force vide notification dated August 19, 2021. The Parliament has enacted the Factoring Regulation (Amendment) Act, 2021 on August 7, 2021. Key highlights of the Amendment are:


*Tanvi Singh, Editorial Assistant has reported this brief.

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