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USA | California’s New Order directs all Healthcare workers to be fully vaccinated by September 30, 2021

The California Department of Public Health (CDPH) has issued a new Order for healthcare employers in California on August 5, 2021. The Order mandates that almost all healthcare employers require their healthcare workers or any other worker in the facility, to be fully vaccinated unless the worker qualifies for a religious or medical exemption. The Order came into effect on August 5, 2021.

Key takeaways from the Order are:

 


*Tanvi Singh, Editorial Assistant has reported this brief.

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