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USA | California’s New Order on COVID-19 Vaccines and Testing, encouraging state employees and health care workers to get vaccinated

The California Department of Public Health (“CDPH”) has issued a State Public Health Officer Order (“Order”) on July 26, 2021, to combat the spread of COVID-19 cases. The Order applies to certain categories of health care and high-risk facilities, requires verification of workers’ vaccination status and compliance with masking guidelines, and imposes requirements for testing unvaccinated and incompletely vaccinated workers. The Order will take effect on August 9, 2021, and all impacted California employer facilities must be in full compliance by August 23, 2021.

Keys takeaways from the Order:


*Tanvi Singh, Editorial Assistant has reported this brief.

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