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Centre extends tenure of KK Venugopal, Attorney General for India by a year

The Central Government has extended the tenure of Attorney General for India KK Venugopal by one more year till June 30, 2022.

 

Source: The Hindu


READ MORE | President re-appoints Senior Advocate K.K. Venugopal as Attorney General for India

The Central Government via notification dated June 26, 2020 re-appointed Shri K.K. Venugopal, Senior Advocate as Attorney General for India for a period of one year w.e.f. 1st July, 2020.

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