Appointment of Additional Judge
President of India, appoints Shri Satyen Vaidya, to be an Additional Judge of the Himachal Pradesh High Court, for a period of two years with effect from the date he assumes charge of his office.
Shri Satyen Vaidya, B.A., LL.B., enrolled as an Advocate on 03.11.1986, has more than 31 years of practice at District Courts Shimla from 1986 to 2009 and since 2009 at Himachal Pradesh High Court in Civil, Criminal, Constitutional, Service and Arbitration matters.
Ministry of Law and Justice
[Notification dt. 25-06-2021]