President of India appoints Shri Robin Phukan, to be an Additional Judge of the Gauhati High Court. He will hold the office for a period of two years with effect from the date he assumes charge of his office.
Background
Shri Robin Phukan, M.Sc., LL.M., joined the Judicial Service on 09.03.1993. and has served as Chief Judicial Magistrate, Kamrup; Civil Judge & Asstt. Sessions Judge, Tezpur; Addl. District & Sessions Judge, Silchar; Registrar (PM&P); Registrar (Administration); Registrar (Vigilance) and Registrar General Gauhati High Court; District & Sessions Judge, Golaghat; Special judge, CBI & NIA. He was working as District & Sessions Judge, Jorhat from 06.01.2020.