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Government announces various relief measures for taxpayers under GST law due to COVID-19 pandemic

On May 01, 2021, the Government has issued notifications providing various relief measures for taxpayers. These measures are explained below:

1.      Reduction in rate of interest:

Concessional rates of interest in lieu of the normal rate of interest of 18% per annum for delayed tax payments have been prescribed in the following cases.

 

 2.      Waiver of late fee

 

3.      Extension of due date of filing GSTR-1, IFF, GSTR-4 and ITC-04 

 

4.      Certain amendments in CGST Rules:

 

5.      Extension in statutory time limits under section 168A of the CGST Act: Time limit for completion of various actions, by any authority or by any person, under the GST Act, which falls during the period from 15th April, 2021 to 30th May, 2021, has been extended upto 31st May, 2021, subject to some exceptions as specified in the notification.

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