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COVID-19 Surge | Telangana HC to conduct hearing of cases virtually with immediate effect

Telangana High Court while considering the upsurge in COVID-19 cases has decided to conduct the hearing of cases by all the Benches virtually with immediate effect, instead of continuing the present practice of physical as well as virtual hearing of the cases in the High Court on a rotation basis by the Division Benches and Single Benches.


Telangana High Court

[Notification dt. 15-04-2021]

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