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11th Government Law College International Law Summit, 2020

About the Organisation

Students for the Promotion of International Law (SPIL), Mumbai, as the name suggests, is a student body which cynosures International Law. With an increasing need for awareness in the field of International Law, we maintain that such awareness is put into an impetus through the diverse events we conduct within the versatile subject of International Law.  At SPIL, we take a novel approach for Students and Academia alike, to let them be a part of the discourse, to explore the magnificently huge sphere of International Law, while always keeping in mind the grey and equivocal areas of the subject and attempting to abridge the same.

About the International Law Summit

Theme for the 11th Government Law College International Law Summit of the Summit is ‘International Maritime Law’ and the inauguration speech for the Summit will be delivered by Justice G.S. Patel of the Bombay High Court. The Summit will stimulate the minds of attendees through thought provoking interactions with experts and doyens of the legal fraternity. As we explore the seemingly endless territory of international law, we hope to cater to pertinent issues of the day. The Summit, aside from the Keynote Address, Panel Discussion and Call for Papers, comprises of the Judgment Deliberation Competition which was conceived within the portals of our institution.

About the Judgment Deliberation Competition

The JDC essentially expects participants to arrive at a judgment, after analysis of facts and arguments presented from both sides. The competition has been inspired by the procedures of various judicial bodies and tribunals that span the spectrum of international law. Bringing a fresh approach to problem analysis and judgment making, it requires participants to arrive at a judgment that is infallible in law, rational in thought, and innovative in its essence.

Eligibility

Students of any university on a full-time or part-time basis in either a 3-year LLB or a 5- year integrated BA/BBA/ BSC/ BCOM/ BLS LLB course at the time of the competition are eligible to participate in the Competition.

Team Composition and Selection

A Team shall be composed of two (2) members: Judge and Judicial Clerk. These roles are interchangeable only upon the commencement of a new round.

Please note that the students can register individually for the competition, they do not need to register through their college.

Awards

Best Team – INR 7,000/-

Runners Up – INR 4,000/-

Best Written Judgment – INR 2,500/-

2nd Best Written Judgement – INR 1,500/-

Registration Procedure

Fill the Registration Form here

Fill the form for Registration fees here

Last date for sending clarification requests is 21st March, 2021.

Last date for registration for the Judgment Deliberation Competition is 26th March, 2021.

Last date for sending the written submissions is 2nd April, 2021.

 

Rules of the Judgment Deliberation Competition

All the guidelines and the rules to be followed can be found in the Invitation attached below.

Contact Information

Niyati Karia: (+91) 82918 40607

Yash Layazawala: (+91) 96197 10858

Feel free to write to us at spilmumbai@gmail.com.

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