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MNLU Mumbai | Criminal Law Review Blog

The Centre for Research in Criminal Justice of Maharashtra National Law University Mumbai invites contributions for its blog, MNLUM Criminal Law Review Blog. We welcome submissions from Academicians, Legal Practitioners, Research scholars, Law Students in the field of criminal law with a significant implication on international or domestic criminal law and interdisciplinary work.

About Centre for Research in Criminal Justice

The Centre for Research in Criminal Justice (CRCJ) was established to promote and advance national and comparative research and scholarship in the area of Criminal Law and Criminal Justice, Criminology, Victimology, International Criminal Law and Human Rights. Key objectives of the Centre include researching, analysing and critically examining the laws, policies, and programs related to criminal laws, communicating the findings and recommendations to the agencies of Government concerned with the same and disseminate the finding through publications, workshops, seminars, and other means.

Submission Guidelines:

General Guidelines:

  1. Font Size: 12 pt., Font Style: Times New Roman and Line Spacing: 1.5 lines
  2. All the relevant authorities should be duly acknowledged and hyperlinked in the text of the submission itself. If hyperlinks are not available, then endnotes (Bluebook 20th edition) can be used.

Review Process:

Contact:

In case of any queries mail us at mnlumcrlawreview@gmail.com or crcj@mnlumumbai.edu.in. You can call us at +91 97637 18180 or +91 98209 00733 on working days between 9 am to 5 pm.

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