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Justice Pushpa Virendra Ganediwala, earlier recommended to be made permanent, gets 1 year extension as Additional Judge of Bombay HC

President appoints Pushpa Virendra Ganediwala, to be an Additional Judge of the Bombay High Court for a period of 1 year with effect from 13-02-2021.

Notably, Justice Ganediwala authored the following two controversial Judgments:

 

NOTIFICATION


Ministry of Law and Justice 

[Notification dt. 12-02-2021]

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