A team representing SLS Pune won the Runners-up award. The team comprised of Idhika Agarwal, Sneha Varghese and Priyanka Singh. All of them are in the third year of their five year course at SLS Pune. GLC Mumbai, St. Joseph’s College of Law, Bangalore, Ramaiah College of Law and NLIU were among the other colleges that participated. The moot proposition was based on E-Contracts and the corresponding application of stamp duty on the same. The competition took place virtually from 10-13 December, 2020.
SLS Pune adjudged Runners-up at CMR VII Virtual Moot Court Competition
