Appointments
President appoints the following as the Additional Judges of the Madras High Court:
(1) Govindarajulu Chandrasekharan,
(2) A.A. Nakkiran,
(3) Veerasamy Sivagnanam,
(4) Ganesan Ilangovan,
(5) Smt. Ananthi Subramanian,
(6) Kannammal Shanmuga Sundaram
(7) Sathi Kumar Sukumara Kurup
(8) Murali Shankar Kuppuraju
(9) Miss Manjula Ramaraju Nalliah
(10) Thamilselvi T. Valayapalayam
The appointment of S/Shri (1) Govindarajulu Chandrasekharan, (2) A.A. Nakkiran, (3) Veerasamy Sivagnanam, and (4) Ganesan Ilangovan would be for a period of two years with effect from the date they assume charge of their respective offices.
However, the period of appointment of Smt. Ananthi Subramanian would be with effect from the date she assumes charge of her office till 30-07-2022.
The appointment of S/Shri Sathi Kumar Sukumara Kurup, Murali Shankar Kuppuraju, Miss Manjula Ramaraju Nalliah, and Smt. Thamilselvi T. Valayapalayam, would be for a period of two years with effect from the date they assume charge of their respective offices.
However, the period of appointment of Smt. Kannammal Shanmuga Sundaram, would be with effect from the date she assumes charge of her office till 19-07-2022.
Ministry of Law and Justice
[Notification dt. 01-12-2020]