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NUSRL | Constitution in its Seventies: National Blog Writing Competition

About the Competition

On 26-11-2020, India celebrates the landmark 71 Years of its Constitution which was formally adopted on 26-11-1949. The Constitution, though young, has undergone a tremendous change over these seven decades. Starting with 395 Articles and 8 schedules, it now stands at over 450 Articles and 12 Schedules—a result of 104 amendments. The Indian Constitution is a marvelous document and its robustness and durability rest on its many built-in safeguards securing citizens’ rights to freedom and justice and fair play which no government, however powerful, can hope to effectively recast within the space of a single or even multiple tenures in office. Therefore on the occasion of 71st Constitution Day, the Constitutional Law Club, NUSRL has organised the national level blog writing competition to further the discussions on the glorious aspects of the Indian Constitution.

Eligibility Criteria

The competition is open to all law pursuing students (three or five years, including L.L.M/PhD) from any recognized university.

Theme – Constitution in its Seventies

Sub Themes –

Note – The list is not exhaustive and authors can opt for any topic within the ambit of the theme.

Submission Guidelines

Important Dates

Date of release of notification: 26th November, 2020

Last date of submission of article: 20th December, 2020

Date of Result Declaration: First week of February, 2021.

Rewards

Submission Link: HERE

Evaluation Criteria

The article shall be critically examined and any political or prejudice comment/opinion shall lead to immediate disqualification. The article shall be marked upon the following aspect –

Contact

Email Address – clcblogcompetition@gmail.com

Shreya Mishra – 7004801585

Mujeeb Ur Rehman – 943013681

Please also find the event brochure and the CLC logo attached herewith.

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