Eastern Book Company (EBC®) and NALSAR, Hyderabad signed an MoU for publishing and distributing the NALSAR Student Law Review. The entire archive will be indexed on SCC Online. Subscribers will be able to purchase hard copies or ebook copies from the EBC Webstore. It can be purchased and read on the EBC Reader.
About EBC
EBC is India’s foremost publisher of legal content
About NALSAR Student Review
NALSAR Student Law Review is an annual, student-edited, peer-reviewed law review that is the flagship publication of NALSAR University of Law, Hyderabad, India.
Board of Advisors
- His Excellency Judge Abdul G. Koroma (Former Judge, The International Court of Justice)
- Prof. BS Chimni (Former Chairperson, Centre for International Legal Studies, JNU, New Delhi)
- Prof. Amita Dhanda (Professor of Law and Academic Dean, NALSAR University of Law, Hyderabad)
- Justice Dhananjay Chandrachud (Judge, Supreme Court of India)
- Mr. Arvind Narrain (Founding Member, Alternate Law Forum, Bangalore)
- Mr. Somasekhar Sundaresan (Advocate, Independent Legal Counsel
Board of Editors
Editorial Board for Volume XIV (2019-2020)
- Dheeraj Murthy (Editor-in-Chief)
- Aparajita Kaul (Senior Editor)
- Rudresh Mandal (Senior Editor)
- Karan Sangani (Senior Editor)
- Jonathan Rajan (Associate Editor)
- Anik Bhaduri (Associate Editor)
- Shubhi Goyal (Associate Editor)
- Anubhuti Maithani (Copy Editor)
- Sankalp Jain (Copy Editor)
Editorial Board for Volume XV (2020- 2021)
- Shweta Sivaram (Editor-in-Chief)
- Anik Bhaduri (Senior Editor)
- Manjri Singh (Senior Editor)
- Madhura Karanth (Senior Editor)
- Yashasvi Raj (Associate Editor)
- Prerna Seerwani (Associate Editor)
- Anubhuti Garg (Associate Editor)
- Isha Tandon (Copy Editor)
- Vijayaditya Reddy (Copy Editor)