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President promulgates the Commission for Air Quality Management in National Capital Region and Adjoining Areas Ordinance, 2020 

President promulgates the Commission for Air Quality Management in National Capital Region and Adjoining Areas Ordinance, 2020 for better co-ordination, research, identification and resolution of problems surrounding the air quality index and matter connected.

Under the said Ordinance, a Commission for Air Quality Management In National Capital Region and Adjoining Areas will be constituted under Section 3.

Section 11 lays down that the Commission shall have at least the following three sub-committees:

Powers and Functions of the Commission have been laid down under Section 12.

Read the detailed Ordinance here:222804


Ministry of Law and Justice

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