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Punjab and Haryana HC | Appointment of an Additional Judge of the P&H HC

Appointment of an Additional Judge

President appoints appoint Shri Rajesh Bhardwaj, to be an Additional Judge of the Punjab and Haryana High Court, for a period of two years with effect from the date he assumes charge of his office.

Read the notification here: NOTIFICATION


Ministry of Law and Justice

[Notification dt. 11-09-2020]

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