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Tathya | ‘Navikavidhi’ Lecture -2 : Webinar on Agreements and Documentation in commercial shipping

Tathya Gazette, present Lecture 2, of the series ‘Navikavidhi’.
Recap of Lecture 1 – It provided an overview of the shipping industry, basic supply chain mechanism, types of ships and ship management.
Title: Navikavidhi 2-  Agreements and Documentation in commercial shipping
Precap of Lecture 2: An overview of different agreements from the time of shipbuilding to ship breaking, charter party agreement, crew employment, bill of lading, LOC, LOI and other basic documents to understand where maritime law actually applies.
We look forward to you for joining us for the Navikavidhi Lecture 2 of ‘समुद्रीका दर्पण- Maritime Mirror’
Date- 16th August 2020
Time- 5 P.M.
Experts:
Adv. Dhanya T Mallar, Senior Associate at VJ Mathew &Co.
Adv. Vikranti Rao, Associate at LawFort Advocates
Adv. Capt. Rahul Varma(Ex-Master Mariner), Founder, Ally Maritime and Legal Services
Registration Link- HERE
(*E-certificates will be provided)
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