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Call for Blogs | CNLU’s Child Rights Centre [Rolling Submission]

About the Child Rights Centre

The Child Rights Centre (CRC) is a specialized research Centre of Chanakya National Law University, Patna. The Centre was established with a mission to improve access to justice for children and promote research, advanced learning and advocacy to strengthen child rights laws, policies and practices in Bihar.

Child Rights Centre is established & running with technical support of UNICEF for effective implementation of children’s laws in Bihar.

About the Blog

This blog is initiated with the motive to provide a platform for students, academicians and research scholars to share their thoughts and research on the issues related to women and children.

This blog stands as a platform for hosting a wide range of articles that would provide better insights into the latest developments in the issues related to women and children of India and also provide a global perspective to the said matter.

Eligibility

The blog invites submissions from students, academicians and research scholars of any stream.

Theme

Issues related to Protection of Women and Children.

Guidelines Submissions

The following details shall be mentioned in the first page of the document containing the article:

Formatting Guidelines

Body

Footnotes

Submission Fee

There is no registration or submission fee, all the selected articles shall be published for free.

Last Date of Submission

All the submissions shall be made by 15th August 2020, any submission made after 11:59 pm on 15th August 2020 shall not be accepted.

Contact Details

Email: crccnlu[at]gmail.com

In case of any query mail to this id with the subject

QUERY

The website link for CRC,CNLU is HERE

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