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Publication of news items regarding government girls shelter home, Kanpur by unknown media institutions: PCI takes suo motu cognizance

Publication of news items regarding government girls shelter home, Kanpur by unknown media institutions

Press Council of India Chairman Justice Chandramauli Kumar Prasad has noted with concern filing of FIR against unknown media institutions on publication of news item about Government Girl Shelter Home, Kanpur, Uttar Pradesh.

Taking suo-motu cognizance of the matter, a reply statement on fact of the case has been called for from the Government of Uttar Pradesh.


Press Council of India

[Press Release dt. 25-06-2020]

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