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Appointment of Javed Iqbal Wani to be a Judge of Common HC for UT of J&K and UT of Ladakh

President appoints Javed Iqbal Wani, to be a Judge of Common High Court for the Union territory of Jammu and Kashmir and Union territory of Ladakh with effect from the date he assumes charge of his office.

Notification


Ministry of Law and Justice

[Notification dt. 09-06-2020]

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