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Advocates of Karnataka HC and Courts Subordinate shall have option of wearing — plain white-shirt/white-salwar-kameez of any sober colour/saree of any sober colour

Dress Code for Advocates of High Court

The Advocates while appearing for hearing in open Court and/or through Video Conferencing, shall, for the time being, have the option of wearing plain white-shirt/white-salwar-kameez of any sober colour/saree of any sober colour with a plain white neck band instead of regular prescribed dress.

Dress Code for Advocates in District Judiciary

As per the Resolution dated 30.05.2020 of the Full Court, it is hereby directed that, for the time being, Advocates while appearing for hearing in open Court and/or through video conferencing, shall have option of wearing plain white-shirt/white-salwar-kameez of any sober colour/saree of any sober colour, with a plain white neck band instead of regular prescribed dress.


Karnataka High Court

[Circular dt. 30-05-2020]

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