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Meghalaya HC extends the suspension of normal functioning of HC & Courts Subordinate till 17th May, 2020

Chief Justice of Meghalaya High Court suspends normal functioning of High Court and the Courts subordinate till 17-05-2020, in view of the extension of Lockdown due to COVID-19.

Modalities for taking up urgent cases as notified earlier shall continue.

To read the official Circular, please click the below link:

CIRCULAR


Meghalaya High Court

[Circular dt. 04-05-2020]

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