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Lockdown | Madras HC resolves to continue extension of restricted functioning of HC & Subordinate Courts till 30th April, 2020

In view of the persisting status of the Corona Virus Pandemic, particularly as reported in the State of Tamil Nadu, and the same is likely to continue for some time in future, Hon’ble the Administrative Committee of the High Court of Madras has resolved to continue the functioning of the High Court and the Subordinate Courts as per the Circular dated 24-3-2020, till 30th April, 2020.


Madras High Court

[Circular dt. 12-04-2020]

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