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India’s response to COVID-19 outbreak

India’s response to COVID-19 has been pre-emptive, pro-active and graded. India had already put in place a comprehensive response system at its borders much before WHO declared it as a public health emergency of international concern (30th January).

Screening of incoming air passengers followed by suspension of visas and and ban on international flights was done much ahead of any other country.

Thermal screening of incoming international passengers from China and Hong Kong was started on 18th January, much before the first case of Coronavirus was detected in India on 30th January, 2020,.

A look at the global scenario would highlight that Italy and Spain, which are devastated by COVID-19, had started screening of travellers 25 days and 39 days respectively after first reported case.

Central Government took a number of proactive measures, such as travel restrictions, adding more countries and airports for screening, suspension of visas and self quarantine measures to effectively contain, prevent and manage the spread of the disease. A chronology of the decisions taken so far is as follows:

16 March

Expanded compulsory quarantine for travellers from or through UAE, Qatar, Oman, and Kuwait for a minimum of 14 days.

Travel of passengers from member countries of the European Union, the European Free Trade Association, Turkey and United Kingdom to India totally prohibited

17 March

Travel of passengers from Afghanistan, Philippines, Malaysia  prohibited

19 March

All Incoming international flights suspended, with effect from 22nd March

With evolving global spread of disease, not only travel advisories were revised, but airport screening was also expanded to all airports.

After being screened by health authorities at the airports, passengers were quarantined or sent to hospitals, based on risk assessment by health authorities. Details of even those who were cleared by health authorities were shared with the state government authorities so that they can be kept under the surveillance of their respective state/UT governments for the required number of days.

Screening of passengers took place at 30 airports, 12 major and 65 minor pots and at land borders. Over 36 lakh passengers have been screened.

The statement that ‘prosperous Indians’ were allowed to return without screening, is preposterous. The government took swift action to put in a place a comprehensive and robust system of screening, quarantine and surveillance are part of its robust response to the public health crisis right from the beginning. This covered every traveller, Indians returning after business, or tourism, students as well as foreigners.

State governments have been regularly requested to maintain and further improve upon this surveillance so that the coverage is complete and there are no gaps. A meticulous system has enabled states to track down individuals who tried to avoid surveillance or who did not follow quarantine measures.us

As many as 20 Video Conferences by Union Health Secretary with State Governments and 6 by the Cabinet Secretary with the State Chief Secretaries have been held to review the and step up the preparedness to deal with the Corona issue. Integrated disease surveillance system, which includes monitoring of international travellers, is one of the many issues discussed in these Video Conferences.


Ministry of Information & Broadcasting

Press Release dt. 28-03-2020

[Source: PIB]

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