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COVID-19 | Nation wide lockdown — Entry shall remain prohibited for 3 weeks at all benches of Madras HC & Subordinate judiciary

After the public announcement of complete lockdown by Prime Minister Narendra Modi, in wake of threat of pandemic Corona Virus, it will result in immobilization of public at large including our judicial system particularly the officers and staff of High Court at Madras and Madurai Bench as well as entire subordinate judiciary of State of Tamil Nadu and Union Territory of Puducherry.

Entry to High Court at Madras and Madurai Bench of Madras High Court shall remain prohibited for three weeks from today (24th March, 2020) or until further orders whichever is earlier. 

To read the detailed Circular, please follow the link:

Nation wide lockdown


Madras High Court

[Circular dt. 24-03-2020]

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