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Measures taken regarding H1N1 infection of Judges of Supreme Court

Five Judges of the Supreme Court of India have been affected by Swine Flu which is caused by H1N1 virus. In order to curb the situation in the apex court, the following preventive measures were immediately undertaken by the Ministry of Health & Family Welfare, Government of India:

An H1N1 sensitization workshop for lawyers and other staff members will also be conducted by Ministry of Health & Family Welfare, Government of India at Bar Council of India office tomorrow i.e. 26th February, 2020.

Although H1N1 is a seasonal infection which usually occurs every year with two peaks (One in January to March and other between July to September), everyone is requested to take the preventive measures such as cover your nose and mouth with a tissue/handkerchief while coughing or sneezing; wash your hands often with soap and water; avoid crowded places; avoid touching your eyes, nose or mouth; stay away from crowded places if you have cough/cold; drink plenty of water; sleep well. In case of any symptoms, the nearest public health facility may be contacted immediately.


Ministry of Health and Family Welfare

[Press Release dt. 25-02-2020]

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