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Dimensions of Justice – Justice K.T. Desai Memorial Lectures published by EBC released at the Central Hall of the Bombay High Court

Justice K.T. Desai Memorial Lectures

Actualising Human Rights

Justice J.S. Verma

Judiciary and the Media

Justice Ruma Pal

Rule of Law: Its Dimensions and Facets

Soli J. Sorabjee

The Indian Constitution and Challenges to India’s Unity

Lord Bhikhu Parekh

The Human Rights Law Confronts National Security Law: The Battle for Procedural Norms

Prof. Paul R. Dubinsky

What is Left of Democracy

Justice N. Santosh Hegde

The Pursuit of Justice

Lord Harry Woolf

Judicial Overreach –A Critique

Ashok H. Desai

Fundamental Duties: A Forgotten Chapter of the Constitution

Justice R.C. Lahoti

Time for a Penal Code Fit for India

Lord Lester of Herne Hill

The Inability to Agree: The 50’s and 60’s Dissents of the Supreme Court

Justice R.F. Nariman

Law of Medicine and the Individual: Current Issues –What Does Patient Autonomy Mean for the Courts?

Lady Justice Mary Arden

 

 

 


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