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CBI | Imprisonment & Fine of Rs 2.50 lakh to then police official of RPF in a Bribery Case 

The Special Judge, CBI Cases, Jabalpur (Madhya Pradesh) has convicted Sh. Bhola Nath Singh Yadav, then Sub Inspector. Railway Protection Force & Incharge Out-Post Rewa (Madhya Pradesh) under Sections 7 & 13 (2) read with 13 (1) (d) of PC Act and sentenced him to undergo 7 years Rigorous Imprisonment with fine of Rs. 2,50,000/- in a bribery case.

CBI had registered a case on 24.10.2012 against Shri Bhola Nath Singh Yadav alias B.S. Yadav, Sub-Inspector, Railway Protection Force & Incharge RPF Out-Post Rewa (Madhya Pradesh) for demanding illegal gratification of Rs. 10,00,000/- from the complainant (resident of Satna (Madhya Pradesh) & owner of Godown / Scrap Yard) for not implicating him in a false case related to the theft of 100 metres 12 Core Railway signal cable from Turki Railway Station. After negotiation, the accused agreed to accept the bribe money in two installments of Rs. 8,00,000/- & Rs. 2,00,000/- and an accepted bribe of Rs. 2,00,000/- from the complainant on 29.10.2012.

After investigation, CBI filed a charge sheet on 20.12.2012 against the accused. The Trial Court found the accused guilty and convicted him.


Central Bureau of Investigation

[Press Release dt. 24-12-2019]

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