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ALS Noida | Training Programme cum National Seminar on “Human Rights” in India

This event aims to bring together researchers, professionals, activists and students to discuss the modern concepts of Human Rights and Gender Justice, expanding scope & violation of such rights and mechanisms to restoration of Human Rights and Gender Justice in India. Thus, this event would be centered around the various themes but this session will more focused on particular sub-themes only.

ABOUT AMITY LAW SCHOOL, NOIDA

Amity University, Uttar Pradesh a world-class bona fide University established by a State Act, recognized by the University Grants Commission (UGC) and accredited by National Assessment and Accreditation Council (NAAC) with “A+” Grade, as a leading institution engaged in imparting higher education in various fields. 

SUB-THEMES

(The above mentioned themes are not exhaustive. Participants can cover any other relevant theme related to the broader theme)

AREAS OF DISCUSSIONS

IMPORTANT DATES

Late Date for Registration and Submission of Fees 6th January, 2020
Date of Seminar 10th January, 2020

NOTE

FEES DETAILS

Academician/Legal/Medical Practitioners/Research Scholars/Students Rs. 400/-

FACULTY COORDINATORS

Dr. Neha Bahl            

Convener

nbahl@amity.edu

Ms. Sheeba Ahad                    

Co-Convener   

sahad@amity.edu
                                                                                                                 

Ms. Ghazala Sharif

Co-Convener

gsharif@amity.edu

CONTACT DETAILS

STUDENT COORDINATORS

Ms. Sweta: 9953027312

Email ID: ss159992@gmail.com

Mr. Pratyush Jha, 9871250762

Email ID: jhapratyush914@gmail.com

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