Lok Sabha has passed The Dadra and Nagar Haveli and Daman and Diu (Merger of Union Territories) Bill, 2019 today.
The Major heads under the bill are —
- Formation of Union territory of Dadra and Nagar Haveli and Daman and Diu
- Amendment of Article 240 of Constitution
- Amendment of the First Schedule to Constitution
- Allocation of seats in House of People
- Provisions as to sitting members
- Extension of jurisdiction of High Court of Bombay
- Assets and Liabilities
- Provisions as to Services
*Please follow the link to read the bill: The Dadra and Nagar Haveli and Daman and Diu (Merger of Union Territories) Bill, 2019
Lok Sabha