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[Supreme Court] Constitution Day | Introduction of Artificial Intelligence in Judicial Domain

Supreme Court of India is organising a programme to mark the celebrations of the momentous event of Constitution Day on 26th November, 2019.

On this occasion ‘Indian Judiciary: Annual Report 2018-­2019’ will be presented to Hon’ble the President of India. The Annual Report published by the Supreme Court of India showcases the initiatives and achievements of the entire Indian Judiciary, including the Supreme Court of India and 25 High Courts with Subordinate Courts under their jurisdiction, on one platform for information and reference.

Official Multilingual Mobile App. of the Supreme Court of India, developed with the technical consultation of the National Informatics Centre will also be launched. It will be available for download on the website of the Supreme Court and would provide authentic real-time access to Case Status, Display Board, Daily Orders, Judgments, Office Reports, Circulars and several other useful information for Lawyers, Litigants and citizens. This App., as of now, will be available in English, Hindi and six regional language scripts.

The ‘Supreme Court Vidhik Anuvaad Software’ short-termed as ‘SUVAS’ shall also be presented to Hon’ble the President of India, on this occasion. SUVAS is a machine-assisted translation tool trained by Artificial Intelligence. This Tool is especially designed for Judicial Domain and at present, has the capacity and capability of translating English Judicial documents, Orders or Judgments into nine vernacular languages scripts and vice versa. This is the first step towards the introduction of Artificial Intelligence in Judicial Domain.

*Link to the press release — PRESS RELEASE


Supreme Court of India

[Press Release dt. 25-11-2019]

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