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Kerala HC | Appointment of Advocate Conrad Stansilaus Dias as Addl. Judge

Orders of Appointment

In exercise of the powers conferred by clause (1) of Article 224 of the Constitution of India, the President is pleased to appoint Shri Conrad Stansilaus Dias, to be an Additional Judge of the Kerala High Court, for a period of two years with effect from the date they assumes charge of his office.


[Ministry of Law and Justice]

[Notification dt. 13-11-2019]

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