Contents
Foreword ………………………………………………………………………… ix
Editorial Note: The Language of Migration ………………………….. xiii
Articles
The status of Cryo preserved Embryos in Divorce Proceedings
Anandhapadmanabhan Vijayakumar and Athira Palangat ………… 1
Compoundability of Offences: Tracing the shift in the priorities of criminal justice
Chirayu Jain ……………………………………………………………….. 20
For A Set of Fundamental Economic Rights in India
Prabhat Patnaik …………………………………………………………… 38
Human Rights Theory and Sustainable Development
Pritam Baruah …………………………………………………………….. 50
Book Review
Discretion, Discrimination and the Rule of Law: Reforming Rape Sentencing in India
Abhinav Sekhri ……………………………………………………………. 67