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Madras HC | President accepts Justice Vijaya Kamlesh Tahilramani resignation from the office of Chief Justice

Justice Vijaya Kamlesh Tahilramani has tendered her resignation from the office of the Chief Justice of the Madras High Court, in pursuance of proviso (a) to clause (1) of Article 217 of the Constitution, with effect from the afternoon of 06-09-2019.


Ministry of Law and Justice

[Notification dt. 20-09-2019]

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